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Meghalaya HC | Justice Hamarsan Singh Thangkhiew to be the Actg. Chief Justice

Orders of Appointment

In exercise of the powers conferred by Article 223 of the Constitution of India, the President is pleased to appoint Shri Justice Hamarsan Singh Thangkhiew, Judge of the Meghalaya High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Shri Justice Ajay Kumar Mittal relinquishes the charge as Chief Justice of the Meghalaya High Court consequent upon his transfer as Chief Justice of the Madhya Pradesh High Court.


Ministry of Law and Justice

[Notification dt. 01-11-2019]

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