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President signs a warrant appointing Justice Sharad Arvind Bobde to be the 47th Chief Justice of India

Justice S.A. Bobde to be appointed as the 47th Chief Justice of India.

He will have a tenure of 17 months and would demit office on April 23, 2021. His Warrant of Appointment has been signed by President Ram Nath Kovind.

Justice Bobde will take oath as the Chief Justice of India on 18-11-2019.

Chief Justice of India, Ranjan Gogoi recommended Justice S.A. Bobde to be the next Chief Justice of India.


[Ministry of Law and Justice]

[Notification dt. 29-10-2019]

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