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ILS | VIDHISHILPAKAR Certificate Course

Individuals who ‘learn how to learn’ develop lifelong learning skills. Interdisciplinary approach inculcates the learning skills for law students more effectively. It develops an independent thinking process and build up confidence in student.

Besides learning social sciences as a part of curriculum, building strong foundations of a legal career is important. The program aims at training the first year law students in the technique of learning and understanding law and legislation in light of Political Science, Social Sciences and Language.

Click Here for Schedule.

The Lectures in the program will be delivered by eminent academicians and senior lawyers.

Eligibility                    –           Any Law Student

Dates                           –           4th November – 9th November 2019

Duration                      –           6 Days

Number of Seats         –           60

Registration                 –          Online payment

Payment can be done online through Direct SBI, Net banking and Credit card only.

 Debit Cards payments are not acceptable.

Registration fees         –           3800/- (Inclusive of GST, Reading Material & Snacks)

Registration Start date: 25th October, 2019

Registration End date : 4th November, 2019

Requirements – Participants are expected to read the provided reading material for every session before hand and actively participate in the discussions.

Certificate will be awarded on successful completion of the course and submission of all assignments.

Attendance: 75% attendance is Mandatory.

Contact details:

(A) Faculty co-ordinator:

  (1) Ms. Smita Sabne, (2) Ms. Rajalaxmi Joshi, (3) Ms. Swatee Yogessh

(B) Office Co-ordinator

Ms. Deepali Manjrekar – deepali.manjarekar@ilslaw.in

For more details, click HERE 

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