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Prabhuling K. Navadgi, Senior Advocate resigns from the post of ASG for Karnataka HC

F.No. J-11013/3/2017-Judicial (Part-2)—The President is pleased to accept the resignation of Shri Prabhuling K. Navadgi, Senior Advocate from the position of Additional Solicitor General of India for the High Court of Karnataka with effect from 16-09-2019.


Ministry of Law and Justice

[Notification dt. 19-09-2019]

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