Site icon SCC Times

Calcutta HC | Shri Kausik Chanda appointed to be an Additional Judge

Order of Appointment of an Additional Judge of Calcutta High Court

President appointed Shri Kausik Chanda, to be an Additional Judge of the Calcutta High Court, for a period of two years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 19-09-2019]

Exit mobile version