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NALSAR wins runners up trophy at 1st JGLS Antitrust Law Moot Court Competition

The team comprising of Mansi Meena (3rd year), Prakhar Nidhi Bhatnagar (4th year) and Nishant Pande (4th year) of NALSAR University of Law, Hyderabad, acquired the Runners-up position at the 1st SAM&Co.-JGLS Antitrust Law Moot Court Competition. The team was against NUALS-Kochi in the finals held at the OP Jindal Global Law University, Sonepat.

The final round was judged by Mr. Yaman Verma who was the drafter of the moot problem along with a senior partner and senior associate of SAM&Co. The competition witnessed participation of more than 40 teams for the memorial elimination round followed by 20 teams qualifying for the oral rounds.

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