Site icon SCC Times

Central Govt. declares — Maulana Masood Azhar, Hafiz Muhammad Saeed, Zaki-ur-Rehman Lakhvi & Dawood Ibrahim Kaskar as “terrorists”

In exercise of the powers conferred by clause (a) of sub-section (1) of Section 35 of the Unlawful Activities (Prevention) Act, 1967, the Central Government hereby makes the following amendment in the Fourth Schedule to the said Act and declares the following as terrorists.

*Please follow the link to read the detailed notification.


Ministry of Home Affairs

[Notification dt. 04-09-2019]

Exit mobile version