Contents
Articles
India’s Draft E-Commerce Policy: The Pitfalls and Recommendations 1
—Bhumesh Verma
Impact of Ex Post Facto Mining Approvals on Forest Conservation in India 5
—Trishla Dubey
An Introduction to Life-Course Criminology by Christopher Carlsson & Jerzy Sarnecki 20
—Nilanjan Chakraborty
Analysing The Taxation of Crypto-Currencies in India: A Critique 24
—Arham Siddiqui and Divyanshu Jain
Chequered Jurisprudence of Multi-Tiered Arbitration Clauses in India: Lessons for The Draftsmen 35
—Meenal Garg
The Double- ‘O’ Status of AFSPA: An Overview 46
—Bhuvan Bhaskar Jha and Ashutosh Shankar
Paris Women Identity Crisis: A Case of Deemed Conversion Questioning The Autonomous Status of Women 64
—Simrankaur Bakshi
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