Maharashtra National Law University, Nagpur in association with Rajiv Gandhi National University of Law, Punjab is pleased to announce three Postgraduate Diploma Courses as a part of a ‘Distance Learning Programme’ from the current academic year i.e. 2019-20. The PG Diploma Course will be spread over two semesters and there will be 20 hours of contact classes every semester.
The three PG Diploma Courses are:
- Postgraduate Diploma in Alternative Dispute Resolution (PGDADR) – INR 27,000
- Postgraduate Diploma in Family Dispute Resolution (PGFDR) – INR 17,000
- Postgraduate Diploma in Energy Laws and Policy (PGDELP) – INR 20,000
Important Dates:
- Date of Advertisement – 27 July 2019
- Last Date of receipt of filled in application in prescribed format – 27 August 2019
- Commencement of Session – 5 September 2019 (tentative)
Selection Process – The admission to Diploma Courses shall be on the basis of inter se merit prepared according to the marks obtained in qualifying examination and any other criterion prescribed by the University.
Fees structure and distribution can be found in the brochure attached therein.
Mode of Application – The candidate may download the admission form from the website (https://drive.google.com/file/d/18vWM27O8xVW2bKQH2as4zVrQsolYuYgN/view ), also attached with the post, along with other enclosures along with the fee.
Eligibility Criteria – The eligibility for admission to Diploma Courses shall be any graduate with not less than 50% marks (45% in case of reserved categories of Maharashtra) from a recognised University. Students undertaking five-year integrated Degree Courses shall be eligible for admission (only Fourth and Fifth Year students). There is no age limit. Professionals and Employees are also eligible for the admission. Interested candidates have to submit the duly filled application along with other enclosures and fee.
Contact Details:
Dr. Anirban Chakraborty
(Associate Professor of Law)
Postgraduate Diploma in Alternative Dispute Resolution (PGDADR)
Postgraduate Diploma in Family Dispute Resolution (PGFDR)
Email ID – anirbanchakraborty@nujs.edu
Dr. Manish Yadav
(Assistant Professor of Law)
Postgraduate Diploma in Energy Laws and Policy (PGDELP)
Email ID – yadavmanish007@gmail.com
Brochure is attached for further reference.
For more information, kindly visit – www.nlunagpur.ac.in