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ILS Pune | Diploma in Competition Law & Policy 2019-20

Indian Law Society announces  DIPLOMA IN COMPETITION LAW & Policy

The course is designed and conducted by the Competition Law Team of Cyril AmarchandMangaldas headed by Ms. AvaantikaKakkar, Partner (Head-Competition).

The faculty will be anti-trust practitioners at Cyril Amarchand Mangaldas.

Lectures:

Eligibility – Any Graduate, Practicing lawyers and students of 1st year LLB onwards and IIIrd B.A LLB. onwards.

The lectures will be held on: Saturdays, 2 p.m. onwards and on Sundays between 12 noon – 4 p.m.

Duration:  10 August 2019 to 18 January 2020

Number of Seats: 50

Venue: ILS Law College, Pune

Registration Dates: 29th July’19 to 10th August’19

Registration Fee: Rs.25000/- + GST Rs.4500/- = Rs.29500/-

Contact:

Office Coordinator:

In case of any correspondence please contact Ms. DeepaliManjarekar – deepali.manjarekar@ilslaw.in

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