Contents
Articles
Emerging From The Rabbit Hole: The Future of the Legal Industry
—SEAH Ern Xu & ONG Shaw Shiuan …………………………………………….. 1
Blockchain Boom & Corporate Finance Revolution: A futuristic solution or mere superstition?
—Lakshana R. ………………………………………………………………………………….. 20
Decentralising The Internet: The Technicality and Legality Behind Smart Contracts
—Aditi Vinzanekar, Shashank Venkat ……………………………………………… 32
Cryptocurrencies, In Need of Regulation: A Primer to Bitcoins Regulation in India
—Deepanshu Poddar & Advik Rijul Jha ………………………………………….. 50
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