Proposal for appointment of following 14 Additional Judges of the Bombay High Court, as Permanent Judges of that High Court:
1. Mr Justice Sandeep K. Shinde
2. Mr Justice Rohit Baban Deo
3. Mrs Justice Bharati H. Dangre
4. Mr Justice Sarang V. Kotwal
5. Mr Justice Riyaz I. Chagla
6. Mr Justice Manish Pitale
7. Mr Justice S.K. Kotwal
8. Mr Justice A.D. Upadhye
9. Mr Justice Mangesh S. Patil
10. Mr Justice A.M. Dhavale
11. Mr Justice P.K. Chavan
12. Mr Justice M.G. Giratkar
13. Mrs Justice V.V. Kankanwadi
14. Mr Justice S.M. Gavhane
The Committee constituted in terms of the Resolution dated 26th October, 2017 of the Supreme Court Collegium to assess the Judgments of the above-named recommendees, has submitted its report.
In view of the above, the Collegium comprising of Ranjan Gogoi, CJ and S. A Bobde and N.V. Ramana, JJ., resolved to recommend that Mr Justices (1) Sandeep K. Shinde, (2) Rohit Baban Deo, (3) Mrs. Bharati H. Dangre, (4) Sarang V. Kotwal, (5) Riyaz I. Chagla, (6) Manish Pitale, (7) S.K. Kotwal, (8) A.D. Upadhye, (9) Mangesh S. Patil, (10) A.M. Dhavale, (11) P.K. Chavan (12) M.G. Giratkar (13) Mrs. V.V. Kankanwadi and (14) S.M. Gavhane, Additional Judges be appointed as Permanent Judges of the Bombay High Court.
Collegium Resolutions
[Dated: 11-03-2019]
Supreme Court of India