S.O.1299(E)— In accordance of the Notification dated 21-02-2019 regarding constituting a Development and Welfare Board for Denotified, Nomadic and Semi-Nomadic Communities, as published in the Gazette of India Extraordinary Part-II, Section-3, Sub-Section (ii), the Central Government hereby appoints the following persons for the posts of Chairman and Members with effect from the date of assumption of charge by them:-
(1) Sh. Bhiku Ramji Idate: Chairman
(2) Ms. Mittal Patel: Member
(3) Sh. Otaram Dewasi: Member
The tenure of the aforesaid Chairman and the Members shall be three years from the date of assumption of charge by them.
[F. No. 16014/04/2018-BC-III]
Ministry of Social Justice and Empowerment