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Call for Papers | CLD NUALS Securities Law e-Newsletter (Volume 6)

The Centre for Law and Development (CLD) is a Research Centre at the National University of Advanced Legal Studies Kochi (NUALS Kochi). The CLD NUALS Securities Law e-Newsletter is a leading online newsletter in the area of Security Law. It features articles, case notes and opinions by experts in the area of Security Law. The Quarterly e-Newsletter also provides updates on the legal and regulatory developments in the area.
CLD NUALS Securities Law e-Newsletter is now open for contributions for its Sixth Volume to be published in February 2018. Contributions to the e-Newsletter are welcome from all academicians, professionals and law students.
Topic
The contributions must deal with a contemporary issue of securities law and must provide the author’s novel take on the issue.
Sub Themes:
Submission Procedure and Guidelines
Roman font size 12, line spacing 1.5 for contents and footnotes.
In order to facilitate independent, innovative dialogue on securities law and regulatory practice, we invite students as well as professionals to send in their entries to cld@nuals.ac.in on or before January 28, 2019 (by 11:59 pm).
The subject of the mail shall be ‘Submission for CLD e-Newsletter Edn. 6’. The body of the mail shall contain details of the author (full name, semester, university and contact number).
Contact
In case of any Queries, you can reach out to us at cld@nuals.ac.in or call:
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