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Remembering S.P. Sathe: The 13th National Moot Court Competition, 2018-19

ILS

ILS

ILS Pune is organising Remembering S.P. Sathe: The 13th National Moot Court Competition, 2018-19 from 7th-9th March, 2019.

This Year’s theme for Remembering S.P. Sathe events is – “Taxation laws”

Taxation is perceived as a vast and highly complex subject and majority of students studying law dread studying Taxation laws. Further, reluctance in taking up taxation as their areas of practice is pertinent. Consequentially, the practice of taxation is restricted to a small number of advocates even though taxations laws are one of the most extensively applicable laws in India. In order for the country to witness good taxation legal practitioners in future, it is imperative that the students are allowed a platform to understand and learn these vast and complex laws.

This Moot aims at allowing the students with an opportunity to study the niceties of the subject and acquaint themselves with the ambiguities in policies and rules pertaining to taxation through an intersection of constitutional law provisions. It also aims at encouraging academic creativity for challenging the existing gaps in the laws and rules with regard to the taxation policies and their implementation. This will help the students to appreciate the niceties of the subject and in our most humble belief, would also kindle interest in the minds of students to take up further study or research or practice in taxation laws.

For more details, refer 13th-National-Moot-Court-Competition-2018-19

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