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Justice Hrishikesh Roy appointed Actg Chief Justice, Kerala High Court

The President in exercise of the powers conferred by Article 223 of the Constitution of India, appointed Shri Justice Hrishikesh Roy, senior-most Judge of Kerala High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 30th May, 2018 consequent upon the retirement of Shri Justice Antony Dominic, Chief Justice, Kerala High Court.

Ministry of Law and Justice

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