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Vacation bench refuses to grant interim bail to Justice Karnan

Supreme Court: The vacation bench of D.Y. Chandrachud and S.K. Kaul, JJ refused to grant interim bail to Justice C.S. Karnan who was arrested yesterday in Coimbatore after being on a run for over a month.

On 09.05.2017, the 7-Judge Bench of Jagdish Singh Khehar, CJ and Dipak Misra, J. Chelameswar, Ranjan Gogoi, Madan B. Lokur, PC Ghose and Kurian Joseph, JJ, found Justice Karnan guilty of contempt of court and imposed 6 months’ imprisonment upon him. His advocate Mathew J Nedumpara said that the Court had all the powers and should grant the interim bail to Justice Karnan till the reopening of the Court. However, the vacation bench said that it could not override the decision of a 7-judge bench and hence it could neither grant interim bail nor suspend the 6 months’ sentence awarded to him for contempt of court.

Source: PTI

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