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National Herald case: Delhi HC orders income tax probe

As reported by Financial Express, the Delhi High Court has allowed an Income Tax Department investigation in the National Herald case. The case is based on a private criminal complaint filed by BJP MP Subramanian Swamy in 2012. Sonia Gandhi, Rahul Gandhi, Motilal Vora, Oscar Fernandes, Suman Dubey and Sam Pitroda are the accused in this case.

Source: Financial Express

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