The President in exercise of the powers conferred by Article 223 of the Constitution of India appointed Justice Kalpesh Satyendra Jhaveri, senior-most Judge of the Rajasthan High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Navin Sinha relinquishes charge of the office of the Chief Justice of the Rajasthan High Court consequent upon his appointment as a Judge of the Supreme Court of India.
Ministry of Law and Justice