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Vidhi Centre for Legal Policy announces Public Lecture by Justice Ruma Pal on ‘The Uniform Civil Code’

The Vidhi Centre for Legal Policy invites you to the Vidhi Public Lecture 2016 to be delivered by Justice Ruma Pal on ‘The Uniform Civil Code’. Justice Ruma Pal is a former Judge of the Supreme Court of India who served on the Bench from January 2000 to June 2006. After studying law at Oxford University, she started her practice in 1968 in Civil, Revenue, Labour and Constitutional matters at the Calcutta High Court. After a long and distinguished career, she was appointed as Judge at the Calcutta High Court in 1990. She was elevated to the Supreme Court on January 28, 2000 and has delivered several seminal judgments.

The event is slated for Wednesday, December 14th, 5:30 pm in Seminar Hall 2 and 3 at the India International Centre, Kamladevi Complex, No. 40 Max Mueller Marg, New Delhi.

For registration, click here.

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