Site icon SCC Times

Justice Satish Kumar Agnihotri, Judge, Sikkim HC appointed as Chief Justice, Sikkim High Court

In exercise of the powers conferred by clause (l) of Article 217 of the Constitution of India, the President  appointed Justice Satish Kumar Agnihotri, Judge of the Sikkim High Court, to be the Chief Justice of the Sikkim High Court with effect from the date he assumes charge of his office.

Ministry of Law and Justice

Exit mobile version