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Shri N. Authinathan appointed as Judge, Madras High Court

In exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, the President on 1st of September, 2016  appointed Shri N. Authinathan, to be a Judge of the Madras High Court with effect from the date he assumes charge of his office.

  Ministry of Law and Justice

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