The Securities and Exchange Board of India (SEBI) has cautioned investors against
- Leagues/Schemes/Competitions which may involve distribution of Prize monies
- Unauthorised electronic platforms
- Dealing with un-registered investment advisers and research analysts
Investors are advised to deal with SEBI registered entities whose details are available on the SEBI website (www.sebi.gov.in).
PR No. 137/2016
Securities Exchange Board of India