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NLUO organising 1st National Conference on Emerging trends of Corporate Law

The Centre for Corporate Laws of National Law University, Odisha organising its 1st National Conference on Emerging Trends of Corporate Law on October 21-22, 2016.

Last date for submission of abstract in 20th August, 2016.

Sub-Themes of the Conference 

Important Dates: 

SUBMISSION OF ABSTRACT 20TH AUGUST, 2016
DECLARATION OF ABSTRACT SELECTION 27TH AUGUST, 2016
PAPER SUBMISSION 20TH SEPTEMBER, 2016
DECLARATION OF PAPER SELECTION 30TH SEPTEMBER, 2016
DEADLINE FOR REGISTRATION AND

SUBMISSION OF DEMAND DRAFT (SOFT COPY)

5TH OCTOBER, 2016
DEADLINE FOR REGISTRATION AND

SUBMISSION OF DEMAND DRAFT (HARD COPY)

10TH OCTOBER, 2016

Submission Guidelines:

The Demand Drafts shall be payable at Cuttack and drawn in favour of the following: “The Registrar, National Law University Odisha, Cuttack” and sent to the following address: National Law University, Odisha, Kathajodi Campus, SEC – 13, CDA, Cuttack – 753014, Odisha (India).

For any further information or clarifications, you may contact

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