The Union Cabinet has approved The Transgender Persons (Protection of Rights) Bill 2016. Through this Bill the Government has evolved a mechanism for their social, economic and educational empowerment. The Bill will benefit a large number of transgender persons, mitigate the stigma, discrimination and abuse against this marginalized section and bring them into the mainstream of society. It will lead to greater inclusiveness and will make the transgender persons productive members of the society.
The Bill will make all the stakeholders responsive and accountable for upholding the principles underlying the Bill. It will bring greater accountability on the part of the Central Government and Slate Governments/Union Territories Administrations for issues concerning Transgender persons.
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