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Special Court in Ahmedabad convicts 24 out of 66 accused in the 2002 Gulbarg Society Massacre case

A Special Court in Ahmedabad convicted 24 accused and acquitted 36 others in the 2002 Gulbarg Society Massacre case.

On February 28, 2002, a Hindu mob attacked the Gulbarg Society, killing 69 people including Former Congress lawmaker Ehsan Jafri.

Picture Credits: Indian Express

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