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Institute of Law organised Programme for Judicial Officers on Juvenile Justice (Care and Protection of Children) Act, 2015

Centre for Child Rights Advocacy was inaugurated on 1st May, 2016. The Centre along with Gujarat State Child Protection Society, Gandhinagar organised one day orientation programme for judicial officers on Juvenile Justice (Care and Protection of Children) Act, 2015. Principal Magistrate(S) of Juvenile Justice Boards, Presiding Officers of Children’s Court, Gujarat, UNICEF and GSCPS Officials and academicians attended this programme.

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