Site icon SCC Times

Customs duty rates reduced on items imported into India from Japan

Per the obligations under the India-Japan Comprehensive Economic Partnership Agreement, the Central Government has further reduced customs duty rates on various items when imported into India from Japan.

[Ref: Notification No 28/2016-Cus dated 31 March 2016]

Note by Khaitan & Co, Advocates since 1911. For more information contact editors@khaitanco.com

Picture credits: www.asiats.ru

Exit mobile version