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National Law University Delhi to organize International Conference on the theme “Transparency and Accountability in Justice Administration System: Challenges and Solutions”

NLU Delhi

NLU Delhi

National Law University Delhi’s Centre for Transparency and Accountability in Governance (CTAG) in association with Commonwealth Human Rights Initiatives, India will be organizing an International Conference on the theme “Transparency and Accountability in Justice Administration System: Challenges and Solutions” on 24th and 25th September, 2016.

The Conference aims to provide a dais to promote transparency and accountability in the processes and the procedures of justice administration system including the bar and bench as well as various stakeholders involved in the judicial administration. The conference would deal with a wide range of sub-themes related to the broad theme of the conference and challenges faced by the judiciary in speedy, effective and economical justice dispensation.

Important dates for submission of conference paper/research paper are as follows.

Abstract submission: 25 August 2016

Approved abstract notification: 31 August 2016

Submission of paper and notification: 15 September 2016.

Further details about the various sub themes for conference paper presentation and general information about the conference as well as the registration form can be accessed from the below mentioned link.

International Conference on the “Transparency and Accountability in Justice Administration System: Challenges and Solutions”

For any queries and classification please contact Dr. Jeet Singh Mann, Conference Convener at the following email id. ctag@nludelhi.ac.in

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