Site icon SCC Times

Supreme Court Constitution Bench to hear matters every Monday and Friday

The Supreme Court via notice dated December 23, 2015 listed 10 matters to be heard by a Constitution Bench consisting of five Hon’ble Judges on Mondays and Fridays at 2.00 pm commencing from Monday i.e. 11th January, 2016. The list of cases mentioned below:

Item 1. Central Board of D.B. Community v. State of Maharashtra

Item 2. Brahmosmj Education Society v. State of West Bengal

Item 3. Mathai v. George

Item 4. Modern Dental College & Res. Cen. v. State of Madhya Pradesh

Item5. Common Cause v. Union of India

Item6. Aziz Qureshi v. Union of India

Item7. Pankajakshi v. Chandrika

Item 8 . Muthuramalingam v. State 

Item 9. Madras Bar Association v. Union of India

Item 10. Anita Kushwaha v. Pushap Sudan

Refer the link below to view the complete notice

Constitutional Bench

Exit mobile version