- Shri Asapu Ramalingeswara Rao appointed as an Additional Judge of High Court of Judicature at Hyderabad The President of India appointed Shri Asapu Ramalingeswara Rao as an Additional Judge of High Court of Judicature at Hyderabad for the States of Telangana and Andhra Pradesh, for a period of three months with effect from 21-12-2015.
- Shri Dama Seshadri Naidu appointed as an Additional Judge of the Kerala High Court The President of India appointed Shri Dama Seshadri Naidu as an Additional Judge of the Kerala High Court for a period of three months with effect from 21-12-2015.
- Additional Judges of High Court of Andhra Pradesh appointed by the President The President of India appointed Shri (1) Bulusu Siva Sankara Rao, (2) Mandhata Seetharama Murti, (3) Saripella Ravi Kumar, (4) Upmaka Durga Prasad Rao, (5) Talluri Sunil Chowdary, (6) Mallavolu Satyanarayana Murthy, (7) Misrilal Sunil Kishore Jaiswal, (8) Ambati Shankar Narayana, and (9) Smt. Anis, as Additional Judges of High Court of Judicature at Hyderabad for the States of Telangana and Andhra Pradesh, for a period of three months with effect from 23-1-2016.
- Shri Amitav Kumar Gupta appointed as an Additional Judge of the Jharkhand High Court The President of India appointed Shri Amitav Kumar Gupta as an Additional Judge of the Jharkhand High Court for a period of three months with effect from 18-12-2015.
-Ministry of Law & Justice