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Relaxation of additional fees and extension of last date of in filing of forms MGT-7 (Annual Return) and AOC-4 (Financial Statement) under the Companies Act, 2013

The Government of India on 30th November, 2015 decided to relax the additional fees payable and extended the last date of filling e-forms AOC4, AOC (CFS) AOC-4 XBRL e- Form MGT-7 upto 30.12,2015, wherever additional fee is applicable. General Circular No. 15/2015. Ministry of Corporate Affairs

 

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