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Shri Justice Vineet Saran, Judge of the Allahabad High Court to assume the charge as a Judge of the Karnataka High Court

On 05-02-2015, the President of India after consultation with the Chief Justice of India transferred Shri Justice Vineet Saran, Judge of the Allahabad High Court, as a Judge of the Karnataka High Court and directed him to assume charge of his office in the Karnataka High Court on or before 18th February, 2015.

-Ministry of Law & Justice

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