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Shri Justice Bawa Singh Walia, additional Judge of the P& H High Court to assume the charge as a Judge of the J& K High Court

On 06-02-2015, the President of India after consultation with the Chief Justice of India transferred Shri Justice Bawa Singh Walia, additional Judge of the Punjab and Haryana High Court as a Judge of the Jammu and Kashmir High Court and directed him to assume charge of his office in the Jammu and Kashmir High Court on or before 17th February, 2015. 

-Ministry of Law & Justice

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