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Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) (Amendment) Draft Bill 2015

On 13-01-2015, the Union Ministry of Health and Family Welfare placed the draft COTPA Bill, 2015 in the Public domain to elicit comment/ views of the stakeholders including the general public by 15-02-2015. The objective of the Bill is to amend some provisions of Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003. The salient features of the draft Bill are as follows:

-Ministry of Health and Family Welfare

 

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