ABOUT THE ORGANISING INSTITUTION
Guru Gobind Singh Indraprastha University, established by the Government of the NCT of Delhi in 1998, stands among India’s foremost public universities, distinguished by an A++ NAAC accreditation, consistent NIRF rankings, and global recognition through international benchmarks. Situated in the nation’s capital, the University uniquely integrates academic rigour with policy relevance, cultivating globally competent professionals and future leaders across disciplines.
Anchored within this academic ecosystem is the University School of Law and Legal Studies (USLLS) – one of India’s leading public law schools. Renowned for its interdisciplinary and practice-oriented legal education, USLLS offers programmes spanning undergraduate to post-doctoral research, with strong emphasis on advocacy, ADR, policy research, and global legal engagement. Its proximity to constitutional courts and regulatory institutions further enhances its experiential learning ethos.
ABOUT INDRAPRASTHA MODEL UNITED NATIONS (IPMUN 2026)
IPMUN’26, the flagship Model United Nations conference of USLLS, is conceived as a high-impact academic simulation of multilateral diplomacy. Bringing together university and senior school students from diverse disciplines, the conference offers a rigorous platform to engage with pressing global challenges through the lenses of international law, human rights, security, and gender justice. Designed for the intellectually curious and globally minded, IPMUN’26 prioritises solution-oriented debate, consensus-building, and principled negotiation, ensuring an experience that is both transformative and professionally enriching.
EVENT DETAILS
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Dates: 29th-30th April 2026
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Venue: University School of Law and Legal Studies (USLLS), C-Block, Guru Gobind Singh Indraprastha University, Main Road, Sector 16 C, Dwarka, Delhi — 110078, India
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Eligibility: University students (all disciplines) | School students (Classes XI—XII)
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Registration Fee: ₹300
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Register: https://forms.gle/oueQ5BtZfeURWGk57
COMMITTEES & AGENDAS
UN Human Rights Council (UNHRC): Examining the Human Rights Implications of Artificial Intelligence, with emphasis on child safety online, educational dependency, and mitigating digital inequalities in a globalised world.
UN Security Council (UNSC): Threats to International Peace and Security posed by terrorist acts, with focus on counter-terrorism strategies amid the proliferation of ballistic missiles, drone warfare, and global militarisation.
UN Commission on the Status of Women (UNCSW): Strengthening women’s roles in peacekeeping and conflict resolution under the Women, Peace, and Security (WPS) Agenda.
IPMUN’26 is not merely a conference; it is an intellectual convergence for future diplomats, lawyers, policymakers, and scholars committed to shaping a just and secure global order.
CONTACT INFORMATION
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Secretary-General: Ms. Hitanshi Goel (+91 83687 17674)
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Director General: Mr. Kushagra Khanna (+91 88261 99926)
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Under-Secretary General: Mr. Gopansh Sharma (+91 83839 46095)
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Chargé d’Affaires: Ms. Sneha Gaba (+91 8882269505)
https://www.instagram.com/ipmun.ggsipu/
https://www.linkedin.com/company/indraprastha-model-united-nations/
Link to brochure https://drive.google.com/file/d/11vnHGf59xJbqlMstFli_KHaIuZvSKub5/view?usp=sharing

