UILS, Panjab University, Chandigarh is honoured to present the distinguished Advisory Board of the UILS Student Law Review.
The board reflects a remarkable confluence of judicial experience, academic excellence, and global perspectives:
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Hon’ble Mr. Justice A.K. Patnaik — Former Judge, Supreme Court of India
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His Honour Judge Alan Large — Judge-Advocate General, United Kingdom
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Prof. Franklin Rosenblatt — Mississippi College School of Law, USA; President, National Institute of Military Justice, USA
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Prof. (Dr.) Manoj Kumar Sinha — Vice-Chancellor, Dharmashastra National Law University, Jabalpur
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Colonel (Dr.) Michelle Nel — Faculty of Law, Stellenbosch University, South Africa
Their guidance and association significantly strengthen our commitment to rigorous legal scholarship and meaningful academic dialogue.
USLR also express our sincere gratitude for the continued support of:
Patron-in-Chief
Prof. (Dr.) Renu Vig — Hon’ble Vice-Chancellor, Panjab University, Chandigarh
Patron / Director
Prof. (Dr.) Shruti Bedi
Faculty Co-ordinator
Prof. (Dr.) Bharat
The UILS Student Law Review remains dedicated to fostering critical legal research, interdisciplinary engagement, and intellectual inquiry.


