About CJLT
The Centre for Jurisprudence and Legal Theory (CJLT) at NLIU, Bhopal, seeks to ignite rigorous scholarship in Jurisprudence and Legal Theory. The Centre aims to cultivate sustained interest in foundational legal thought, challenge the misplaced perception of jurisprudence as inherently abstruse, and push the boundaries of existing knowledge. Rooted in the belief that everything which is a human construct is ultimately intelligible to human beings, CJLT endeavours to simplify, amplify, and meaningfully signify the objectives and scope of jurisprudence. It further seeks to disseminate philosophical and scientific theories that shape the methods of answering questions seeking truth about law, while also addressing its interstices and silences.
About NLIU
National Law Institute University, Bhopal, ranks among the oldest and most esteemed National Law Universities in India. NLIU has led in providing quality legal education and has cultivated a global alumni network that has excelled in traditional legal fields as well as in public administration, academia, and policy-making. NLIU promotes and incentivizes a culture of academic rigor. The university fosters research in advanced legal fields, consistently organizing interdisciplinary and industry-wide workshops, seminars, and training programs on topics of current legal significance. The university serves as the alma mater for numerous esteemed journals that accept submissions from students, professionals, regulators, and academicians throughout the legal field, fostering a culture of academic research and facilitating multi-directional discourse.
About CJLT-Blog
The Blog serves as a platform for rigorous, analytical, and conceptually grounded engagement with jurisprudence, legal theory, and allied philosophical and interdisciplinary inquiries into law. We particularly encourage submissions that critically examine foundational questions concerning the nature, methods, values, and limits of law, while remaining clear, accessible and theoretically robust.
Eligibility
Contributions are welcome from students, researchers, practitioners, and academicians. Submissions should reflect strong legal reasoning, clarity of thought, and relevance to the field of Jurisprudence and Legal Theory.
Submission Details
Submission details can be referred through the centre’s official website: cjlt.nliu.ac.in
For any queries, please reach out to cjlt@nliu.ac.in. You may also contact Mr. Shaurya Chopra, Convener of CJLT at shauryachopra.ballb@nliu.ac.in. For academic clarifications, correspondence may also be addressed to Dr. Ranjan Rai, the Chairperson of the centre, at ranjan.rai@nliu.ac.in.

