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Call for Participation | Himachal Pradesh National Law University, Shimla, in collaboration with the National Human Rights Commission (NHRC) to organise 6th HPNLU National Moot Court Competition, 2025-26

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6th HPNLU National Moot Court Competition 2025-26

Call for Participation | Himachal Pradesh National Law University, Shimla, in collaboration with the National Human Rights Commission (NHRC) to organise 6th HPNLU National Moot Court Competition, 2025-26

About the Organisers:

Himachal Pradesh National Law University, Shimla, in collaboration with the National Human Rights Commission (NHRC) to organise 6th HPNLU National Moot Court Competition, 2025—26

Details of the Event:

  • Memo Submission: 25 February 2026

  • Preliminary Rounds: 17—19 March 2026 (Online)

  • Advanced Rounds: 26—27 March 2026 (Offline)

  • Theme: Constitutional Law and Human Rights Law

Eligibility:

All students who have been duly enrolled and are pursuing a full-time 3-year LL.B. programme or a 5-year integrated LL.B. programme (or international equivalent) from the Institution/University recognized by the Bar Council of India or an equally competent authority shall be eligible to participate in the competition.

Location:

Hybrid Format

Offline Rounds at Himachal Pradesh National Law University, Shimla, Himachal Pradesh, India.

Registration / Submission Procedure:

As detailed in the Rulebook and Brochure.

Important Dates:

  • Release of Proposition: 20 January 2026

  • Last Date for Team Registration: 5 February 2026

  • Last Date to Seek Clarifications: 10 February 2026

  • Release of Clarifications: 15 February 2026

  • Last Date for Submission of Memorials: 25 February 2026

  • Result of Memo Qualifier: 5 March 2026

  • Last Date for Registration of Preliminary Rounds: 13 March 2026

  • Researcher Test: 17 March 2026

  • Preliminary Rounds (Virtual): 17—19 March 2026

  • Last Date for Registration of Advanced Offline Rounds: 22 March 2026

  • Advanced Rounds: 26—27 March 2026

  • Valedictory Ceremony & Declaration of Results: 27 March 2026

Fee Details:

  • Memo Qualifier: No Fee

  • Preliminary Rounds: INR 2,000

  • Advanced Offline Rounds: INR 4,000

Prizes:

  • Winner: INR 60,000 + Certificate of Excellence

  • First Runner-Up: INR 40,000 + Certificate of Excellence

  • Best Team — Petitioner: INR 15,000 + Certificate of Excellence

  • Best Team — Respondent: INR 15,000 + Certificate of Excellence

Individual Awards:

  • Best Orator (Male): INR 10,000 + Certificate of Excellence

  • Best Orator (Female): INR 10,000 + Certificate of Excellence

  • Best Researcher: INR 20,000 + Certificate of Excellence

  • Along with other special awards

Contact Information:

  • Rimjim Kheda — Convenor | Ph: 9610666673

  • Ashpinder Kaur — Co-Convenor | Ph: 9876213792

  • Ishita Kumar — Secretary | Ph: 9289722715

  • Pratisththa Srivastava — Co-Convenor | Ph: 9289620113

  • Bhagwat Mahajan — Treasurer | Ph: 8580474357

Official Links & Social Media:

To know more click here

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