The Chanakya Centre for Alternative Dispute Resolution (CCADR) at Chanakya National Law University, Patna, is pleased to announce the 4th Edition of the CNLU National Mediation Competition (NMC 4.0). This event underscores our commitment to fostering dialogue, diplomacy, and effective dispute resolution.
Following three highly successful preceding editions, NMC 4.0 aims to further shape the approach of aspiring legal professionals to conflict resolution, emphasizing collaboration over confrontation. This premier competition will gather top law students from across India to participate in realistic mediation simulations, guided by esteemed mediators, industry experts, and distinguished academics.
Key highlights of NMC 4.0 include:
– A hybrid format designed for optimal participation and accessibility.
– Evaluation by prominent experts in mediation and Alternative Dispute Resolution (ADR) practices.
– Exclusive learning opportunities provided through dedicated feedback sessions.
– A platform that champions effective communication, empathy, and strategic thinking.
Event Schedule:
– Inaugural Ceremony — January 10, 2026
– Preliminary & Quarter-Final Rounds — January 11, 2026
– Semi-Final & Final Rounds — January 25, 2026 (On-Campus at CNLU, Patna)
Registration Fee is 7500/- per team and for Advanced rounds (Offline) 2500 per person.
We invite you to join us in this endeavour of learning, persuasion, and peacebuilding, where each interaction holds significance and every resolution contributes to a compelling narrative.
Register Now: [https://docs.google.com/forms/d/e/1FAIpQLSfWYupB0sIWe5LDO1mfWXtNnS-oyfk_aUkIGfm0eF3KkIM8Ew/viewform]

