Cyril Amarchand Mangaldas (“CAM”) advised the Company, Pine Labs Limited on the initial public offering of its equity shares aggregating to INR 38,999.08 million.
CAM also advised the Company on the reverse merger of its Singapore holding company into the Company, including filings before the NCLT, Chandigarh Bench and the NCLAT at Delhi and other related regulatory aspects, and all aspects of the Offer.
Transaction Team: Yash J. Ashar, Senior Partner; and Aashima Johur, Partner; with support from Aniran Ghoshal, Principal Associate; Akash Joshi, Senior Associate; Rishi Nandkeolyar, Associate; Shreya Jain, Associate; Aakash Rao, Associate; Arjun Badola, Associate; and Subhajit Chowdhury, Associate.
General Corporate Team: Harish S., Partner; with support from Supriya Aakulu, Principal Associate; Siddarth Chokkalingam, Senior Associate; and Mahek Khandelwal, Associate.
NCLT Team: Shikha Tandon, Partner; with support from Zaid Drabu, Principal Associate; Sejal Sethi Senior Associate; and Shubham Mittal, Associate.
Employment Team: Bharath Reddy, Partner; with support from Simran Jain, Senior Associate; Abhishek Gabriel, Associate; and Akshaya K, Associate.
Team advising on regulatory aspects: Utkarsh Bhatnagar, Partner; Shehryar Khanum, Consultant; with support from Jemima Chelliah, Senior Associate.
Team advising on securities regulatory aspects: Rutu Gandhi, Partner; with support from Pratiksha Arekar, Senior Associate.