Prof. (Dr.) Nehaluddin Ahmad—Adjunct Faculty at Chanakya National Law University (CNLU), Patna, and Senior Professor at Sultan Sharif Ali Islamic University (UNISSA), Brunei—has achieved a remarkable global distinction. In the recently released 2025 edition of the AD Scientific Index, Prof. Ahmad has been ranked 10th worldwide in the field of Law and Legal Studies.
The recognition marks a significant milestone not only in Prof. Ahmad’s academic journey but also for the broader landscape of Indian legal scholarship on the world stage. As noted by Prof. S.P. Singh, Registrar of CNLU, Prof. Ahmad has also clinched the No. 1 position in all of Asia in the same category—an extraordinary accomplishment that underscores his scholarly depth and dedication to legal education.
Further, in 2024, Prof. Ahmad was conferred the esteemed Teacher Excellence Award (Anugerah Guru Cemerlang) by His Majesty the King of Brunei, honouring his longstanding contributions to academia.
Prof. Ahmad’s academic influence stretches far beyond rankings. His extensive body of work has been published in numerous high-impact international journals and remains frequently cited by prominent legal scholars and institutions worldwide. His research continues to shape contemporary legal thought and pedagogy, reinforcing the credibility and relevance of Indian scholarship in global legal discourse.