Certificate of practice must to prove Court practice? Punjab and Haryana HC explains Ridhi 7 months ago lawyer proof of practice Tweet ADA and DDA Selection Process | Certificate of Practice issued by Bar Association enough; further proof of experience not required: Punjab and Haryana HCOctober 23, 2023Case BriefsKnow Thy Judge | Justice Ritu Bahri, First Woman Chief Justice of Uttaranchal High CourtFebruary 8, 2024Know thy JudgeSupreme Court Collegium recommends transfer of Justice Sudhir Singh from Patna High Court to Punjab and Haryana High CourtAugust 14, 2023Appointments & Transfers