Certificate of practice must to prove Court practice? Punjab and Haryana HC explains Ridhi 2 years ago lawyer proof of practice Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Kerala High Court bats for safe sex education in schools and collegesDateJune 29, 2023In relation toSCC Times NewsflashSCC Online Weekly Rewind Episode 31 ft. Bhumika InduliaDateOctober 16, 2021In relation toSCC Times NewsflashSCC Online Weekly Rewind Ep. 51 | Gangubai Kathiawadi film controversy | Compassionate Appointment | Payment of EPF | Book Release of Criminal Law and Criminal JusticeDateMarch 3, 2022In relation toLegal RoundUp