EBC releases book on ‘Obscenity: Prevention, Law & Practice’ authored by Saurabh Bindal Ridhi 3 years ago Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Justice Rajiv Shakdher’s take on Saurabh Bindal’s “OBSCENITY: Prevention, Law & Practice”DateSeptember 20, 2023In relation toBook Releases/Events“Everything that is vulgar is not always obscene”: Justice Rajiv Shakdher at the book release of “OBSCENITY: Prevention, Law & Practice” by Saurabh BindalDateSeptember 15, 2023In relation toEvents/WebinarsAuthor Talha Abdul Rahman on ‘In Chambers’: Bridging Legal Education and Professional PracticeDateFebruary 24, 2026In relation toBook Releases/Events
