Justice Rajiv Shakdher’s take on Saurabh Bindal’s “OBSCENITY: Prevention, Law & Practice” Ridhi 2 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit EBC releases book on ‘Obscenity: Prevention, Law & Practice’ authored by Saurabh BindalDateSeptember 26, 2023In relation toBook Releases/Events“Everything that is vulgar is not always obscene”: Justice Rajiv Shakdher at the book release of “OBSCENITY: Prevention, Law & Practice” by Saurabh BindalDateSeptember 15, 2023In relation toEvents/WebinarsHow do different people perceive obscenity? – Senior Advocate Sidharth Luthra elucidatesDateSeptember 25, 2023In relation toBook Releases/Events