On 1-9-2023, the Ministry of Corporate Affairs notified the Limited Liability Partnership (Second Amendment) Rules, 2023 to amend the Limited Liability Partnership Rules, 2009. The provisions came into force on 1-9-2023.
Key Points:
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Form 3 relating to “Information with regard to Limited Liability Partnership Agreement and changes, if any, made therein” has been revised.
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Form 4 relating to “Notice of appointment, cessation, change in name/address/designation of a designated partner or partner and consent to become a partner/designated partner” has been revised.