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MoA & FW notifies Named Flours Grading and Marking Rules, 2023 mandating AGMARK Insignia on each packing

Ministry of Agriculture and Farmers Welfare 

On 15-3-2023, the Ministry of Agriculture and Farmers Welfare notified the Named Flours Grading and Marking Rules, 2023. The provisions came into effect on 15-3-2023.

Key Points:

  1. Applicability: whole maize flour, rice flour, barley flour, urad flour, water chestnut flour, full fat soya flour and ragi flour.

  2. The Grade designation mark should consist of the sign “AGMARK Insignia”, incorporating the certificate of authorization number, the word “AGMARK”, the name of commodity and its grade.

  3. Schedules II to VIII will contain the grade designations indicating the quality of named flours and their criteria.

  4. Packing:

    • should be done in accordance with the provisions of the Food Safety and Standards (Packaging) Regulations, 2018, the Food Safety and Standards (Labeling and Display) Regulations, 2020 and Legal Metrology (Packaged Commodities) Rules, 2011.

    • The graded material of small pack sizes of the same lot or batch and grade should be packed in a master container with complete details.

    • Each package shall contain named flours of the same type and of the same grade designation.

    • Each package will have to be properly and securely closed and sealed to avoid spilling.

  5. The Agricultural Marketing Advisor will approve the manner in which the grade designation mark has to be affixed to/ printed on each package. The following particulars should also be marked clearly on each package:

    • name of the commodity

    • Grade

    • variety or trade name (optional)

    • lot or batch number

    • date of packing

    • crop year (optional)

    • net weight

    • name and address of the authorized packer

    • maximum retail price (inclusive of all taxes)

    • Best before, month and year

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