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Live | 1st Edition – Justice ML Pendse National Environmental Law Moot Court Competition 2023 – MNLU Mumbai

Justice ML Pendse National Environmental Law Moot Court Competition 2023 is the first National Level Moot Court Competition organized by Maharashtra National Law University Mumbai. Over 40 regsistred teams competed in the Memo-qualifier Rounds and reached the picturesque campus of MNLU Mumbai. Now, 24 teams will compete across Preliminary, Quarter, Semi and Final Rounds to take away home prozes worth 2.6 Lakhs. Justice ML Pendse National Environmental Law Moot Court Competition 2023, in association with SCC EBC, LiveLaw, BILS, Loopify and Eco-Roots is an eco-friendly moot. All plastic and paper waste generated will be processed by our gifting partner, Loopify and converted into recycled gifting products. The Researchers test has been conducted on desktops and the no physical proposition or memorial has been printed. The Organizing Committee for Justice MLP Moot 2023 was constituted in late October and comprises of heads, members and volunteers from the First year to Fifth year and even includes our alumni advisors. 

ABOUT MNLU MUMBAI:

Maharashtra National Law University Mumbai, established in 2014, is one of India’s premier National Law Universities. MNLU Mumbai was established with a commitment to foster an environment of excellence in research, scholarship, education, and justice.

ABOUT JUSTICE M.L. PENDSE CHAIR IN ENVIRONMENTAL LAW:

Due to an observable lack of legal academia dedicated to Environmental Law in India, the Justice M. L. Pendse Chair in Environmental Law aims to foster legal environmental education by promoting and undertaking research activities exclusively in the field, in collaboration with national and international stakeholders.

OUR PARTNERS:

Supporting Partner- Bombay Incorporated Law Society (BILS), Knowledge Partner- SCC-EBC, Media Partner- LiveLaw, Gifting Partner- Loopify, Green Partner- Eco-Roots.

 

Day 1 (24th February 2023)

The Inaugration Ceremony is being Live-streamed on our Youtube Channel!

https://youtube.com/live/qb_zozdehNU?feature=share

 

Day 2 (25th February 2023)

 

Day 2 at the Justice ML Pendse National Environmental Law Moot Court Competition 2023 is a packed day. Two Preliminary Rounds and the Quarter Final Round will test not only the knowledge but also the patience and pois of the teams. The competition is cut throat and competitors are seen exchanging firm handshakes and passive aggressive smiles. The OC meanwhile, is grinning ear to ear that the day they have been waiting for months has finally arrived. Mumbai has been blessing us with a strong breeze and refreshing sunlight for two days now, prayers are being made to manifest the same weather for a few more days.

 

 

RESULTS OF THE PRELIMINARY ROUNDS

  1. School of Law, Christ (Deemed to be University)
  2. Rajiv Gandhi National University of Law Punjab
  3. VM Salgaocar College of Law
  4. Symbiosis Law School Noida
  5.  Gujarat National Law University Gandhinagar
  6.  Christ (Deemed to be University), Delhi NCR
  7. SVKM’s Pravin Gandhi College of Law
  8. National Law University Jodhpur

The draw of lots has concluded for the Quarter-Final Rounds.

RESULTS OF THE QUARTER FINAL ROUND-

  1. School of Law, Christ (Deemed to be University)
  2. Rajiv Gandhi National University of Law Punjab
  3. Christ (Deemed to be University), Delhi NCR
  4. Symbiosis Law School Noida

The draw of lots has concluded for the Semi-Final Rounds.

 

Day 3 (26th February 2023)

Our prayers have been answered, the strong and refreshing breeze continues in Mumbai and our campus is bustling with nervous excitement. Logistics team is on their heels preparing courtrooms for the final day of dramatic arguments. Wherever one goes, there is a volunteer dressed in the bright green MLP t-shirt setting up placards or laying out a spread of snacks (invariably picking up a few for themselves). The courtroom for the Final Rounds is being set up in our biggest conference hall and will be live-streamed at several locations inside the college as well as online on our Youtube Channel at https://youtube.com/live/DmSVrFd2r3Y?feature=share

Participants are positioned outside their respective courtrooms and the anticipation is palpable. The teams qualified for the Semi-Final Rounds are School of Law, Christ (Deemed to be University), Rajiv Gandhi National University of Law Punjab, Christ (Deemed to be University), Delhi NCR and Symbiosis Law School Noida.

RESULTS OF THE SEMI-FINALIST ROUNDS ARE- 

  1. Symbiosis Law School Noida
  2. Christ (Deemed to be University), Delhi NCR

THE FINALS WILL COMMENCE IN A SHORT WHILE

Petitioner’s Side-

Respondents’ Side-

Rebuttals have begun-

  1. Petitioners contended that since Fundamental Rights are evidently breached, the writ petition is maintainable irrespective of jurisdictional technicalities.
  2. Petitioners contended that since respondents had agreed it is the state that controls the power plant, the private entity can be held as an instrument of state as well.
  3. Petitioners submitted that the Paris agreement says that member countries are not mandated to enforce obligations.

Respondents Counsel engages in the Rebuttals.

The Hon’ble Bench remarks on the remarkable pois of the teams and their excellence. Hon’ble Bench also expresses their difficulty in choosing one winner. The Bench remarks that the structure of any argument must be based on foundation of the facts of the case and statutory provisions. The Bench remarked that the bench memorials were excellent. Furthermore, the bench emphasized on reading of international treaties and more importantly in absence of domestic laws.

THE FINAL ROUND HAS CONCLUDED.

THE VALEDICTORY CEREMONY WILL COMMENCE SHORTLY.

In attendance, Prof. (Dr.) Anil G. Variath, (Registrar MNLU Mumbai), Mr. Nitin Thakker (Senior Advocate), Prof. (Dr.) Dilip Ukey (Hon’ble Vice – Chancellor, MNLU Mumbai) , Dr. Birendra Saraf (Advocate General of Maharashtra), Hon’ble Mr. Justice Abhay Ahuja  (Judge, Bombay High court), Hon’ble Mr. Justice Sandeep K. Shinde (Former Judge, Bombay High Court), Hon’ble Mr. Justice Sambhaji S. Shinde (Former Chief Justice, Rajasthan High Court and chairperson of the appellate authority under MahaRERA). 

AND THE WINNERS OF THE FIRST EDITION OF THE JUSTICE ML PENDSE NATIONAL ENVIRONMENTAL LAW MOOT COURT COMPETITION 2023 ARE –

 

 

 

 

 

 

 

 

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