On 23-1-2023, the Ministry of Corporate Affairs notified Companies (Management and Administration) Amendment Rules, 2023 to amend the Companies (Management and Administration) Rules, 2014. The provisions have come into effect from 23-1-2023.
Key Points:
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Form MGT- 3 relating to Notice of situation or change of situation or discontinuation of situation, of place where foreign register shall be kept, has been substituted.
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Form MGT- 14 relating to Filing of Resolutions and agreements to the Registrar, has been substituted.
*Kriti Kumar, Editorial Assistant has reported this brief.